Section 20 in The M.P. Chechak Tika Adhiniyam, 1968
20. Register of postponed vaccinations to be kept by Registrar.
- Every Registrar shall keep a register of vaccinations postponed under Section 10 or Section 13 in the prescribed form and record therein-(a)the name of every person in whose respect he received duplicate of the certificate of unfitness for the purpose of vaccination;(b)the date of such certificates;(c)the date of every renewed certificate of unfitness received, if any; and(d)the number and year of the entry, if any, in the register of births in which the birth of such person has been registered.
