Section 1(3) in The Bengal Criminal Law Amendment Act, 1925
(3)It extends to the whole of [West Bengal] [Words substituted by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order. 1948.];[*] [Words omitted by Bengal Act 7 of 1934.][* * * * * * *] [Sub-Section (4) omitted by Bengal Act 7 of 1934.]
