Section 2(24) in Arunachal Pradesh Municipal Act, 2007
(24)"dangerous disease" means-(a)Cholera, plague, small-pox, cerebrospinal meningitis, diphtheria, Tuberculosis, leprosy, influenza, encephalitis, poliomyelitis, or syphilis; or(b)any other epidemic, endemic, infectious disease which the State Government may, by notification, declare to be a dangerous disease for the purposes of this Act ;
