Section 3(1)(b) in Tamil Nadu Urban Local Bodies (Provision Of Special Facilities For The Differently Abled Persons In The Multi-Storeyed and Public Buildings) Rules, 2013

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)A lift of sufficient size to accommodate the differently abled persons with a wheel chair;

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