Jharkhand High Court
Dhirendra Kumar Singh @ Dhirender Kumar ... vs The State Of Jharkhand on 24 February, 2022
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Revision No. 622 of 2020
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Dhirendra Kumar Singh @ Dhirender Kumar Singh .... Petitioner Versus
1. The State of Jharkhand
2. Sohan Kumar Lal
3. Asha Devi .... Opp. Parties ....
CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR For the Petitioner : Mr. S.K.Pandey, Adv. For the State : Mr. Sanat Kr. Jha, APP ....
The matter was taken up through Video Conferencing. Learned counsels for the parties had no objection with it and submitted that the audio and video qualities are good.
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04/24.02.2022 Issue notice upon opposite party Nos.2 and 3, under ordinary process, for which requisites etc. must be filed within two weeks.
In the meantime, call for the scanned copy of the lower court record from the court concerned.
(Rajesh Kumar, J.) Shahid/