Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 6 in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975

6. Superannuation of the teachers of colleges

. - The provisions of Statute 5 shall mutatis mutandis apply to the teachers of, -
(a)every college affiliated to or associated with any University (other than the Sampurnanand Sanskrit Vishvavidyalaya);
(b)every medical college, agricultural college, engineering college or veterinary science college which is a constituent college maintained by any such University.