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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(c) in Himachal Pradesh Registration of Tourist Trade Act, 1988

(c)if his name has been removed from the register on the ground mentioned in clause (c) or clause (d) of sub-section (1) of section 7 and three months have not elapsed since the date of such removal;