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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(7) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(7)The Mandal Education Committee shall prepare an Annual Budget which shall he finalised as soon as it is convened or as the case may be in the month of July, each year whichever is earlier.