Income Tax Appellate Tribunal - Mumbai
Goldstar Jewellery Private Limited, ... vs Deputy Commissioner Of Income Tax ... on 20 July, 2021
1 आयकर अपीलीय अिधकरण "के" ायपीठ मुंबई म । IN THE INCOME TAX APPELLATE TRIBUNAL "K" BENCH, MUMBAI माननीय ी महावीर िसं ह, उपा एवं माननीय ी मनोज कुमार अ वाल ,ले खासद केसम । BEFORE HON'BLE SHRI MAHAVIR SINGH, VP AND HON'BLE SHRI MANOJ KUMAR AGGARWAL, AM (Hearing Through Video Conferencing Mode) आयकरअपील सं./ I.T.A. No.7352/Mum/2018 (िनधा रण वष / Assessment Year: 2014-15) M/s Goldstar Jewellery Pvt. Ltd. DCIT-9(3)(2), Unit No. IIIA, Goldstar House Block-C, Room No.418, 4 t h floor बनाम Plot No. 16(P), 17, 28 & 29(P) Aaykar Bhavan, M. K. Road, SEEPZ-SEZ, Andheri (East) / Vs. Mumbai-400 020 Mumbai-400 096 +थायीले खासं ./जीआइआरसं ./PAN/GIR No. AAACG-3264-B (अ पीलाथ./Appellant) : (/0थ. / Respondent) Assessee by : Ms. Varsha Nanwani - Ld. AR Revenue by : Shri Sunil Deshpande- Ld.DR सुनवाई की तारीख/ : 20/07/2021 Date of Hearing घोषणा की तारीख / : 20/07/2021 Date of Pronouncement आदे श / O R D E R Manoj Kumar Aggarwal (Accountant Member)
1. The Ld. AR, at the outset, submitted that the assessee has already opted for settlement of dispute for the year under Direct Tax Vivad Se Vishwas Scheme (VVS Scheme), 2020 and received Form No.3 from appropriate authority. Accordingly, Ld. AR sought withdrawal of the appeal. The Ld. DR did not object to the same.
22. In view of foregoing, the assessee's appeal stand dismissed as withdrawn with a liberty to assessee to seek restoration of the appeal in case the aforesaid declaration filed under the scheme is not accepted, for whatever reasons.
3. The appeal stand dismissed as withdrawn.
Order pronounced on 20th July, 2021.
Sd/- Sd/- (Mahavir Singh) (Manoj Kumar Aggarwal) उपा / Vice President लेखा सद / Accountant Member
मुंबई Mumbai; िदनां क Dated : 20/07/2021 Sr.PS, Dhananjay/Sr.PS, Jaisy Varghese आदे शकी ितिलिपअ"ेिषत/Copy of the Order forwarded to :
1. अपीलाथ./ The Appellant
2. /0थ./ The Respondent
3. आयकरआयु7(अपील) / The CIT(A)
4. आयकरआयु7/ CIT- concerned
5. िवभागीय/ितिनिध, आयकरअपीलीयअिधकरण, मुंबई/ DR, ITAT, Mumbai
6. गाड< फाईल / Guard File आदे शानुसार/ BY ORDER, उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकरअपीलीयअिधकरण, मुंबई / ITAT, Mumbai.