Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Goa - Subsection Section 14(3) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965 (3)The application shall be verified in the same manner as a plaint under the Code of Civil Procedure, 1908.
