Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 39 in The Indian Easements Act, 1882 39. Extinction by revocation .An easement is extinguished when the servient owner, in exercise of a power reserved in this behalf, revokes the easement.
