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State of Odisha - Section

Section 1 in The Orissa Warehouse Act, 1956

1. Short title, extent and commencement.

(1)This Act may be called the Orissa Warehouse Act, 1956.
(2)It extends to the whole of the State of Orissa.
(3)It shall come into force of such date as the State Government may, by notification, appoint in this behalf.