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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(3)(b) in The Goa Panchayat Raj Act, 1994

(b)make contribution to any medical, educational or charitable institutions or any other institutions of public utility, within the Panchayat area which are registered under the Societies Registration Act, 1860 (Central Act 21 of 1860) or under any other law for the time being in force.