Chattisgarh High Court
Pravin Kumar Sahu & Ors vs State Of Chhattisgarh & Ors on 7 May, 2015
Author: Navin Sinha
Bench: Navin Sinha, P. Sam Koshy
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Writ Appeal No. 42 of 2015
1. Pravin Kumar Sahu S/O Ramji Lal Sahu Aged About 36 years
Lecturer Panchayat, Higher Secondary School, Putpura, Block
Kasdole, Distt Baloda Bazar- Bhatapara, Chhattisgarh.
2. Rajkumar Mahilange S/O Achache Ram Aged About 42 Years
Working As Lecturer Panchayat Higher Secondary School Arjuni
(B) Block Kasdole, Distt. Baloda Bazar - Bhatapara Chhattisgarh.
3. Nemichand Verma S/O Keju Ram Verma Aged About 42 Years
Working As Lecturer Panchayat Higher Secondary School Arjuni
(B) Block Kasdole, Distt. Baloda Bazar - Bhatapara Chhattisgarh.
4. Deolal Tandan S/O Shri Kanhailal Tandan Aged About 39 Years
Working As Lecturer Panchayat Higher Secondary School
Manakoni, Block Kasdole, Distt. Baloda Bazar - Bhatapara
Chhattisgarh.
5. Hemlal Kaiwartya S/O Shri Jodhiram Kaiwartya Aged About 45
Years Working As Lecturer Panchayat Higher Secondary School
Kosamsara Block Kasdole, Distt. Baloda Bazar - Bhatapara
Chhattisgarh.
6. Rajkumar Dewangan S/O Shri Khorbahra Aged About 43 Years
Working As Lecturer Panchayat Higher Secondary School Baloda
Katgi, Block Kasdole, Distt. Baloda Bazar - Bhatapara Chhattisgarh.
7. Khedoo Ram Patel S/O Jidh Ram Patel Aged About 45 Years
Working As Lecturer Panchayat Higher Secondary School
Sonakhan Block Kasdole, Distt. Baloda Bazar - Bhatapara
Chhattisgarh.
8. Nageshwar Prasad Dibyakar S/O Ghanshyam Prasad Dirbyakar
Aged About 38 Years Working As Lecturer Panchayat Higher
Secondary School Baloda Katgi, Block Kasdole, Distt. Baloda Bazar
- Bhatapara Chhattisgarh.
9. Churamani Sahu S/O Shri Pyarelal Sahu Aged About 47 Years
Working As Lecturer Panchayat Girls Higher Secondary School Sel
Block Kasdole, Distt. Baloda Bazar - Bhatapara Chhattisgarh.
10. Kaushal Kishore Sahu S/O Hariram Sahu Aged About 44 Years
Working As Lecturer Panchayat Girls Higher Secondary School
Baya, Block Kasdole, Distt. Baloda Bazar - Bhatapara Chhattisgarh.
11. Sadh Ram Nayak S/O Raghunath Nayak Aged About 43 Years
Working As Lecturer Panchayat Girls Higher Secondary School
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Baya Block Kasdole, Distt. Baloda Bazar - Bhatapara Chhattisgarh.
12. Govind Ram Nayak S/O Nilambar Nayak Aged About 48 Years
Working As Lecturer Panchayat Grils Higher Secondary School
Chandan, Block Kasdole, Distt. Baloda Bazar - Bhatapara
Chhattisgarh.
13. Loknath Kewra S/O Santosh Das Kewra Aged About 41 Years
Working As Lecturer Panchayat Girls Higher Secondary School
Asneed, Block Kasdole, Distt. Baloda Bazar - Bhatapara
Chhattisgarh.
14. Jani Ram Sahu S/O Dukalu Ram Sahu Aged About 43 Years
Working As Lecturer Panchayat Girls Higher Secondary School
Sarwa, Block Kasdole, Distt. Baloda Bazar - Bhatapara
Chhattisgarh.
15. Smt. Birajo Paikra W/O C.S. Paikra Aged About 45 Years Working
As Lecturer Panchayat Girls Higher Secondary School Baloda,
Block Kasdole, Distt. Baloda Bazar - Bhatapara Chhattisgarh.
---- Appellants
Versus
1. State Of Chhattisgarh through Secretary Panchayat and Rural
Department, Mantralaya, PS Rakhi, Tahsil Aarang, Naya Raipur,
Distt Raipur, Chhattisgarh.
2. Chief Executive Officer, Zilla Panchayat, Raipur, PS & District
Raipur, Chhattisgarh.
3. Chief Executive Officer, Janpad Panchayat, Baloda Bazar, PS &
Distt Baloda Bazar- Bhatapara, Chhattisgarh.
4. District Education Officer, Baloda Bazar, Distt Baloda Bazar-
Bhatapara, Chhattisgarh.
5. Block Education Officer, Baloda Bazar, PS & District Baloda Bazar-
Bhatapara, Chhattisgarh.
---- Respondents
For Appellant : Shri Vipin Punjabi, Advocate.
For Respondent : Shri R.R. Sinha, Advocate.
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HON'BLE SHRI NAVIN SINHA, CHIEF JUSTICE &
HON'BLE SHRI P. SAM KOSHY, J.
Order On Board Per NAVIN SINHA, C.J.
7/5/2015
1. I.A. No.01 of 2015 has been filed to condone delay of 26 days in filing the appeal. Considering the duration, delay is condoned.
2. Learned Counsel for the parties are agreed that the appeal be disposed in similar terms as Writ Appeal No. 35 of 2015 (Ram Kumar Baghel v. State of Chhattisgarh) and analogous cases dated 5.5.2015.
3. The appeal is disposed in similar terms as Writ Appeal No. 35 of 2015 dated 5.5.2015.
(Navin Sinha) (P. Sam Koshy)
CHIEF JUSTICE JUDGE
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