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Punjab-Haryana High Court

M/S Schindler India Pvt Ltd vs Ramesh Kumar Aggarwal on 16 November, 2018

Author: Inderjit Singh

Bench: Inderjit Singh

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                           CRM-A-1450-MA-2016
                                           Date of Decision: 16.11.2018

M/s Schindler India Pvt. Ltd.
                                                                  .. Applicant
               Vs.

Ramesh Kumar Aggarwal
                                                                ..Respondent

CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH

Present:       Mr. Paras Jagga, Advocate
               Mr. Ajay Goyal, Advocate for the applicant.

               Mr. Varun Mittal, Advocate for
               Mr. Vikas Mohan Gupta, Advocate
               for the respondent.
                                   ...

Inderjit Singh, J.(Oral)

Learned counsel for the applicant prays that he may be permitted to withdraw the instant application.

Dismissed as withdrawn.

(INDERJIT SINGH) 16.11.2018 JUDGE Jasmine Kaur Whether speaking/reasoned No Whether reportable No 1 of 1 ::: Downloaded on - 29-12-2018 22:21:03 :::