Punjab-Haryana High Court
M/S Schindler India Pvt Ltd vs Ramesh Kumar Aggarwal on 16 November, 2018
Author: Inderjit Singh
Bench: Inderjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-A-1450-MA-2016
Date of Decision: 16.11.2018
M/s Schindler India Pvt. Ltd.
.. Applicant
Vs.
Ramesh Kumar Aggarwal
..Respondent
CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH
Present: Mr. Paras Jagga, Advocate
Mr. Ajay Goyal, Advocate for the applicant.
Mr. Varun Mittal, Advocate for
Mr. Vikas Mohan Gupta, Advocate
for the respondent.
...
Inderjit Singh, J.(Oral)
Learned counsel for the applicant prays that he may be permitted to withdraw the instant application.
Dismissed as withdrawn.
(INDERJIT SINGH) 16.11.2018 JUDGE Jasmine Kaur Whether speaking/reasoned No Whether reportable No 1 of 1 ::: Downloaded on - 29-12-2018 22:21:03 :::