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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Bihar - Subsection

Section 58(1)(b) in The Bihar Co-operative Societies Rules, 1959

(b)On the failure of the Managing Committee to prepare the account as prescribed, the Registrar may get accounts prepared and assess the cost thereof on the society and the same shall be realisable from the society as audit fee.