Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41A] [Entire Act]

Union of India - Subsection

Section 41A(7) in Aircraft Rules, 1937

(7)Detailed syllabi for the technical examinations for the issue of flight crew licenses and ratings shall be laid down by the Director-General.]