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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(a) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(a)Association of Colleges of Education - Formation and its Functions:
(i)There may be an association of colleges of Education recognized by State Council as defined in sub-rule (2) (ii) of these Rules to conduct Ed.CET-AC.
(ii)[ the Secretary(s) of the Association(s) of colleges formed as in clause (1) above shall intimate their formation, rules and bye-laws and the names of Office bearers and member colleges to the Competent Authority and AFRC before a date stipulated by the Competent Authority. The State Council shall accord recognition to the Association(s) who submit the above particulars and documents before the stipulated date. [Substituted by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).]
(ii)