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State of Punjab - Section

Section 45 in Punjab Waqf Rules, 2018

45. Audit of accounts of Auqaf [Section 47(1)(b)].

- The accounts of the waqf having net annual income exceeding fifty thousand rupees, shall be audited annually or quarterly by an Auditor, appointed by the Board from out of the panel of Auditors prepared by the State Government and while drawing up such panel, the State Government shall also fix the scale or remuneration of Auditors.