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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

(3)Any employee responsible for soliciting and procuring insurance business on behalf of an insurance broker shall also have to fulfil the requirements mentioned in sub-regulations (1) and (2) above and a list of such employees need to be provided to the Authority and acknowledged by it.