Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 362 in The General Rules (Civil), 1986 362. Division of files into two classes. - Files shall be divided into two classes namely:-(1)Closed files, that is to say, files in which further correspondence is not expected; and(2)Pending files, that is to say, files in which further correspondence may be expected.
