Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Telangana - Subsection Section 64(x) in Telangana Mining Settlements Act, 1956 (x)providing for the prevention or abatement of nuisance affecting the public health committed by any persons within the Mining Settlement;
