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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2) in The Punjab Municipal Act, 1999

(2)The members of the Standing Committee, other than the Mayor, the Senior Deputy Mayor and the Deputy Mayor shall be elected by the councillors of the Municipal Corporation from amongst the elected councillors through the system of proportional representation by means of single transferable vote, in such manner, as may be prescribed.