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State of Jharkhand - Section

Section 346 in Civil Court Rules of the High Court of Judicature at Patna

346.

All applications for information or copies shall be made in the prescribed form during the first two hours of the Court's sitting, to the Judge-in-Charge of the Copying Department or to some other officer designated by him for the purpose.Note. - The form of application for information or copy can be obtained from the Nazir at two paise each or two rupees per hundred.