Section 1 in The Orissa Local Fund Service Rules, 1975
1.
(1)These rules may be called the Orissa Local Fund Service Rules, 1975.(2)These rules shall apply to the Local Fund Service, constituted by the Government under Sub-section (1) of Section 81 of the Orissa Municipal Act, 1950.(3)They shall come into force on the date of publication of this notification in the Official Gazette.
