Delhi High Court - Orders
Cairn India Limited (Now Vedanta Ltd) vs Jaihind Projects Limited on 15 May, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 297/2022 & I.A. 11141/2022
CAIRN INDIA LIMITED (NOW VEDANTA LTD) ..... Petitioner
versus
JAIHIND PROJECTS LIMITED ..... Respondent
+ O.M.P. (COMM) 416/2022 & I.A. 16380/2022
JAIHIND PROJECTS LTD ..... Petitioner
versus
CAIRN INDIA LTD NOW VEDANTA LTD ..... Respondent
Appearance:- Mr. Tejas Karia, Mr. Ishaan George, Mr. Archit Jain,
Mr. Samarth Madan, Ms. Avlokita Rajni & Ms. Punya
Mehrotra, Advocates for Cairn India Ltd. (Now
Vedanta Ltd.) in Item Nos. 22 & 23.
Mr. Arun Kumar Varma, Senior Advocate with Mr.
Deepak Khurana, Mr. Vineet Tayal & Ms. Nishtha
Wadhwa, Advocates for Jaihind Projects Ltd. in Item
Nos. 22 & 23.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 15.05.2024
1. Further to the order dated 01.02.2024, Mr. Tejas Karia, learned counsel for the respondent in O.M.P.(COMM) 416/2022, states that he has inspected the record made available by the Registry. The objection as to the original filing of the petition being non-est is not pressed.
2. List on 17.09.2024.
PRATEEK JALAN, J MAY 15, 2024/'pv'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 23:06:12