Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146] [Entire Act] Union of India - Subsection Section 146(2) in The National Security Guard Rules, 1987 (2)Where the court does not record the matters mentioned in this rule of its own knowledge evidence on these matters may be taken in the manner directed in rule 97 for similar evidence.
