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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(19) in Maharashtra Housing and Area Development Act, 1976

(19)"Metropolitan Act" means the [Mumbai Metropolitan Region Development Authority Act, 1974] [These words and figures were substituted for the words and figures 'The Bombay Metropolitan Region Development Authority Act, 1974' by Maharashtra 25 of 1996, Section 2, Schedule para (3).];