Orissa High Court
Lalita Kumar Behera vs State Of Orissa .... Opposite Party on 25 November, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No. 1508 of 2017
Lalita Kumar Behera .... Petitioner
None
-versus-
State of Orissa .... Opposite Party
Mr. Janmejaya Katikia
Additional Government Advocate
CORAM:
THE CHIEF JUSTICE
ORDER
Order No. 25.11.2022
03. 1. None appears for the Petitioner.
2. The CRLMC is dismissed for non-prosecution.
3. The interim order if any, stands vacated. The Superintendent of the concerned Branch is directed to immediately communicate this order to the concerned Subordinate Court.
(Dr. S. Muralidhar) Chief Justice S. Behera