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Orissa High Court

Lalita Kumar Behera vs State Of Orissa .... Opposite Party on 25 November, 2022

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     CRLMC No. 1508 of 2017

              Lalita Kumar Behera                         ....         Petitioner
                                                                         None
                                            -versus-

              State of Orissa                             ....     Opposite Party
                                                          Mr. Janmejaya Katikia
                                               Additional Government Advocate

                          CORAM:
                          THE CHIEF JUSTICE

                                           ORDER

Order No. 25.11.2022

03. 1. None appears for the Petitioner.

2. The CRLMC is dismissed for non-prosecution.

3. The interim order if any, stands vacated. The Superintendent of the concerned Branch is directed to immediately communicate this order to the concerned Subordinate Court.

(Dr. S. Muralidhar) Chief Justice S. Behera