Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(e) in The Orissa (State) Council for Child Welfare Rules, 1996 (e)To organise and maintain institution for rehabilitation or orphan, abandoned and destitute children and for the training of child welfare worker, volunteers and organiser;
