Delhi High Court - Orders
Sgt Amar Kant vs Union Of India And Ors on 25 February, 2019
Author: S.Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 585/2019
SGT AMAR KANT ..... Petitioner
Through: Mr. S.S. Pandey, Advocate with Ms.
Vibhuti Sharma, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Mahender Kr. Bhardwaj,
Advocate with Mr. K.C. Dubey,
Advocates for Respondent Nos. 1 to
4.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 25.02.2019 REVIEW PET. 74/2019
1. No ground is made out to recall the order dated 21st January 2019.
2. The application is dismissed.
S.MURALIDHAR, J SANJEEV NARULA, J FEBRUARY 25, 2019 ss