Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(av) in Telecom Commercial Communications Customer Preference Regulations, 2018

(av)"Promotional voice call" means commercial communication voice call for which the Sender has not taken any explicit consent from the Recipient to make such voice calls to him;