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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(1) in Gujarat Educational Institutions Services Tribunal Act, 2006

(1)On the appointed day, the Gujarat Affiliated Colleges Services Tribunal Act, 1982 the Gujarat Higher Secondary Schools Services Tribunal Act, 1983 and the Gujarat Universities Services stand repealed.