Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 220 in Police Regulations, Bengal , 1943

220. Police officers in plain clothes to carry credentials. [§ 12, Act V, 1861].

- When officers in uniform or plain clothes are deputed to railway station platforms on occasions when platforms are to be kept clear, they shall either be provided with a letter from a gazetted police officer to the local senior railway police officer, or the Superintendent of Railway Police shall be informed beforehand of their deputation. This, however, shall not do away with the necessity of detective warrants being carried by those who have been provided with them.While such officer shall obey the orders of the senior railway police officer present, every facility shall be given them by the Railway Police to perform the specific duty for which they are deputed. They shall be allowed to take up a position most advantageous for their purpose and due regard shall be given to their suggestions.