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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(4)(g) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(g)The order of the Assistant Settlement Officer recorded under sub-rule (f) shall be published in the village.