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[Cites 0, Cited by 0] [Section 292] [Entire Act]

State of Nagaland - Subsection

Section 292(3) in Nagaland Municipal Act, 2001

(3)The Municipality shall maintain a register in such form and in such manner, as may be prescribed and such register shall separately include a list of all public streets vested in the Municipality or in such other statutory bodies.