Supreme Court - Daily Orders
Rejanish K.V vs K. Deepa on 13 November, 2025
ITEM NOS.7 & 9 COURT NO.1 SECTION XI-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 3947/2020
REJANISH K.V APPELLANT(S)
VERSUS
K. DEEPA & ORS. RESPONDENT(S)
IA No. 82306/2024 - INTERVENTION APPLICATION
IA No. 94827/2021 - INTERVENTION APPLICATION
IA No. 76147/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 154702/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 126111/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 126110/2020 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS, IA No. 101031/2021 - REJOINDER
IA No. 126108/2020 - STAY APPLICATION
WITH
W.P.(C) No. 759/2017 (X)
IA No. 55346/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 80893/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 96400/2020 - EARLY HEARING APPLICATION
IA No. 62897/2019 - INTERVENTION/IMPLEADMENT
IA No. 46155/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 16575/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 270468/2024 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS
W.P.(C) No. 1278/2019 (X)
IA No. 133305/2021 - APPLICATION FOR PERMISSION
IA No. 159301/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 159302/2019 - EX-PARTE STAY
IA No. 17607/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
R.P.(C) No. 381/2021 in W.P.(C) No. 396/2018 (X)
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
83516/2021
FOR INTERVENTION APPLICATION ON IA 142106/2025
IA No. 142106/2025 - INTERVENTION APPLICATION
IA No. 83516/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2025.11.14
R.P.(C) No. 385/2021 in C.A. No. 1700/2020 (III-A)
17:27:17 IST
Reason:
FOR impleading party ON IA 95281/2021
FOR INTERVENTION/IMPLEADMENT ON IA 95281/2021
1
FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
131005/2024
IA No. 131005/2024 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 257920/2025 - INTERVENTION APPLICATION
IA No. 95281/2021 - INTERVENTION/IMPLEADMENT
R.P.(C) No. 1027/2021 in W.P.(C) No. 405/2016 (X)
IA No. 101702/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 101700/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
R.P.(C) No. 379/2021 in W.P.(C) No. 578/2018 (X) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 107067/2020 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 107069/2020 FOR APPLICATION FOR PERMISSION ON IA 33107/2021 FOR INTERVENTION APPLICATION ON IA 140966/2021 IA No. 107067/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 33107/2021 - APPLICATION FOR PERMISSION IA No. 107069/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 140966/2021 - INTERVENTION APPLICATION IA No. 267533/2025 - INTERVENTION/IMPLEADMENT IA No. 266652/2025 - INTERVENTION/IMPLEADMENT MA 179/2021 in W.P.(C) No. 405/2016 (X) FOR CLARIFICATION/DIRECTION ON IA 126701/2020 IA No. 126701/2020 - CLARIFICATION/DIRECTION R.P.(C) No. 669/2021 in W.P.(C) No. 999/2019 (X) R.P.(C) No. 380/2021 in W.P.(C) No. 222/2017 (X) IA No. 41296/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 41297/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES MA 1050/2021 in C.A. No. 1698/2020 (XIV-A) FOR ADMISSION, IA No. 60181/2021 - APPLICATION FOR PERMISSION IA No. 60184/2021 - EXEMPTION FROM FILING O.T. IA No. 60182/2021 - INTERVENTION/IMPLEADMENT IA No. 60185/2021 - MODIFICATION OF COURT ORDER R.P.(C) No. 781/2021 in W.P.(C) No. 316/2017 (X) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 70906/2021, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 70908/2021, FOR PERMISSION TO FILE ADDITIONAL, DOCUMENTS/FACTS/ANNEXURES ON IA 107880/2021 FOR CLARIFICATION/DIRECTION ON IA 94142/2024 2 IA No. 70908/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 94142/2024 - CLARIFICATION/DIRECTION IA No. 107880/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 70906/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 774/2021 in W.P.(C) No. 744/2019 (X) IA No. 72819/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 780/2021 in W.P.(C) No. 602/2016 (X) IA No. 75168/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT R.P.(C) No. 853/2021 in W.P.(C) No. 1080/2019 (X) FOR ADMISSION R.P.(C) No. 621/2021 in C.A. No. 1698/2020 (XIV-A) FOR INTERVENTION APPLICATION ON IA 95875/2021 FOR INTERVENTION APPLICATION ON IA 34804/2022 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 34807/2022 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 227380/2024 FOR INTERVENTION APPLICATION ON IA 36260/2025 IA No. 227380/2024 - APPROPRIATE ORDERS/DIRECTIONS IA No. 34807/2022 - APPROPRIATE ORDERS/DIRECTIONS IA No. 34804/2022 - INTERVENTION APPLICATION IA No. 95875/2021 - INTERVENTION APPLICATION IA No. 36260/2025 - INTERVENTION APPLICATION, I.A. NOS.224834/25, 227875/25, 272912/25, 279377/25, 279378/25 & 279529/25 R.P.(C) No. 868/2021 in W.P.(C) No. 414/2016 (X) IA No. 92054/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT R.P.(C) No. 867/2021 in W.P.(C) No. 405/2016 (X) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 86075/2021, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 97477/2021, FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 97478/2021 FOR INTERVENTION APPLICATION ON IA 10317/2022 IA No. 97477/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 97478/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 10317/2022 - INTERVENTION APPLICATION IA No. 86075/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 782/2021 in W.P.(C) No. 639/2018 (X) IA No. 85245/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 267087/2025 - APPLICATION FOR TRANSPOSITION IA No. 267071/2025 - APPLICATION FOR TRANSPOSITION IA No. 266999/2025 - APPLICATION FOR TRANSPOSITION IA No. 288306/2025 - APPLICATION FOR TRANSPOSITION 3 IA No. 274728/2025 - INTERVENTION APPLICATION IA No. 279235/2025 - INTERVENTION/IMPLEADMENT IA No. 267631/2025 - INTERVENTION/IMPLEADMENT W.P.(C) No. 857/2021 (X) FOR STAY APPLICATION ON IA 93212/2021 FOR EXEMPTION FROM FILING O.T. ON IA 93213/2021 IA No. 93213/2021 - EXEMPTION FROM FILING O.T. IA No. 93212/2021 - STAY APPLICATION R.P.(C) No. 989/2021 in T.P.(C) No. 272/2018 (XI) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 106912/2021 IA No. 106912/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 996/2021 in C.A. No. 1703/2020 (III-A) IA No. 266948/2025 - APPLICATION FOR TRANSPOSITION IA No. 106028/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 268099/2025 - INTERVENTION/IMPLEADMENT W.P.(C) No. 864/2021 (X) FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 93710/2021 IA No. 93710/2021 - APPROPRIATE ORDERS/DIRECTIONS R.P.(C) No. 835/2021 in C.A. No. 1704/2020 (III-A) IA No. 94945/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 836/2021 in C.A. No. 1706/2020 (III-A) IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95050/2021, FOR PERSONAL HEARING BEFORE THE COURT ON IA 95052/2021 IA No. 95050/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 18470/2021 (X) IA No. 96352/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 283202/2025 - APPROPRIATE ORDERS/DIRECTIONS IA No. 96355/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 96350/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 277571/2025 - INTERVENTION APPLICATION R.P.(C) No. 1354/2021 in C.A. No. 1698/2020 (XIV-A) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 43878/2022 IA No. 43878/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 1042/2022 in W.P.(C) No. 999/2019 (X) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 74132/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 4 74134/2022 IA No. 74132/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 74134/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 11390/2025 (III-B) FOR ADMISSION and I.R. IA No. 46607/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 827/2025 (X) FOR ADMISSION IA No. 209996/2025 - GRANT OF INTERIM RELIEF IA No. 209997/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ITEM NO.9 WRIT PETITION (CIVIL) Diary No(s). 65148/2025 (X) Date : 13-11-2025 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE K. VINOD CHANDRAN HON'BLE MR. JUSTICE VIPUL M. PANCHOLI Amicus Curiae Ms. Suhasini Sen,Adv.
Ms. Supraja V.,Adv.
For Appellant(s) :
Mr. S. P. Chaly, Sr. Adv. Mr. George Poonthottam, Sr. Adv. Mr. K. M. Firoz, Adv. Mr. K. M Firoz, Adv.
Mr. Ashish Jacob Mathew, Adv. Mr. Navaneeth Krishnan A.l, Adv. Ms. Silpa Sreekumar, Adv. Ms. Anne Mathew, AOR Mr. V. Giri, Sr. Adv. Dr. Manish Singhvi, Sr. Adv. Mr. Anil Kaushik, Sr. Adv. Mr. D. K. Devesh, AOR Ms. Barnali Basak, Adv. Mr. Abhishek Mishra, Adv. Mrs. Shashi Sharma, Adv. Mr. Rahul Narang, Adv. Ms. Shalini Haldar, Adv. Mr. Mehul M. Gupta, Adv. Mr. Mayank Gautam, Adv. Mr. Rajat Rana, Adv. Mr. Sanyam Maan, Adv.5
Mr. Saurabh Ajay Gupta, Adv. Mr. Suprabh Kumar Roshan, Adv. Mr. Shashank Kumar Saurav, Adv. Mr. Jitesh Saluja, Adv.
Mr. Md. Naushad Alam, AOR Mr. Saurabh Kansal, Adv.
Mr. Pankaj Kumar Mishra, AOR Mr. Pankaj Kumar Mishra, Adv. Ms. Archana Mishra, Adv.
Mr. Gopal Sankaranaryanan, Sr. Adv. Mr. Vinay Navare, Sr. Adv. Ms. Trisha Chandran, Adv. Mr. Amol B. Karande, AOR Ms. Vangala Sailaja, Adv. Mr. Ravindra Harpale, Adv. Mr. Sagar V Kasar, Adv. Mr. B Lakshmi Pallesh, Adv. Mr. Gaurav Maver, Adv. Mrs. Chittimala Chandrakala, Adv. Ms. Aditi, Adv.
Mr. Dhruv Gautam, AOR Ms. Madhura Mn, Adv.
Mr. Divyesh Pratap Singh, AOR Dr. Menaka Guruswamy, Sr. Adv. Mr. Nishe Rajen Shonker, AOR Mr. Abhilash M.r., Adv. Rupali Samuel, Adv. Lavkesh Bhambhani, Adv. Shaswati Parhi, Adv. Bhumika Yadav, Adv. Kashish Jain, Adv.
Mr. Shaji J Kodankandath, Adv.
Mr. Nirmal Singh Shekhawat, Adv. Mr. Monis Khan, Adv. Mr. Rinny Abraham, Adv. Mr. Rashid N. Azam, AOR Mr. Arvind P. Datar, Sr. Adv. Mr. Rahul Unnikrishnan, Adv. Mr. Rohan J. Alva, Adv. Ms. Tanvi Dubey, AOR Ms. Charu Mathur, Adv. Mr. Anant Sanghi, Adv. Ms. Gayatri T., Adv. Mr. Vansh Chauhan, Adv.6
Mr. Aljo K. Joseph, AOR Mr. Saket Jee, Adv.
Mr. N Leela Vara Prasad, Adv. Mr. Rajesh Kumar, Adv. Mr. Santhosh Kumar Kolkundra, Adv. Mr. Rohit Kalra, Adv. Ms. Ankita Kutthi, Adv.
Mr. Niraj Gupta, AOR Ms. Anshu Gupta, Adv. Ms. Siddhi Gupta, Adv. Mr. Shubham Gupta, Adv.
Mr. Pradeep Rai, Sr. Adv. Mr. Kamal Kant Jha, Adv. Mr. Rajiv Ranjan Dwivedi, AOR Mrs. Kanchan Jha, Adv. Mrs. Subhadra Dwivedi, Adv. Mr. Avinash Singh, Adv. Mr. Abhishek Dixit, Adv.
Mr. Anand Sanjay M Nuli, Sr. Adv. Ms. Akhila Wali, Adv. Mr. Abhishekh Singh, Adv. Mrs. Sandhya Rani Srivastava, Adv. M/S. Nuli & Nuli, AOR Mr. Vivek Singh, AOR Mr. Abhishek Gupta, Adv. Ms. Mary Mitzy, Adv. Ms. Saumya Sarasawat, Adv.
Mr. Kripa Shankar, Adv. Mr. Chandra Bhushan Prasad, AOR Mr. Prafulla, Adv.
Mr. Jayant Bhushan, Sr. Adv. Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, Adv. Mr. Divesh Kumar, Adv. Mr. Amartya Bhushan, Adv. Mr. Yogit Mehra, Adv. Ms. Shrishti Gautam, Adv. Mr. Atulesh Kumar, Adv. Mr. Maninder Dubey, Adv. Mr. Sushil Singh, Adv.
Mr. Santosh Kumar, AOR Ms. Richa Singh, Adv. Ms. Hemlata Rawat, Adv. Mr. Shravanth Paruchuri, Adv.7
Mr. S J Amith, Adv.
Mr. Karanvir Singh Khehar, Adv. Ms. Sunita Sharma, AOR Mr. Hariom Singh Rajaur, Adv. Mr. Aditya Kumar, Adv. Mr. Anurag Agarwal, Adv.
Mr. Rajive Bhalla, Sr. Adv. Mr. M. K. Ghosh, Adv. Ms. Tina Garg, AOR Mr. Yajur Bhalla, Adv. Ms. Gauri Bedi, Adv.
For Respondent(s) :
Mr. Tusar Mehta, Solicitor General, Adv. Mr. Sandeep Sudhakar Deshmukh, AOR Mr. Nishant Sharma, Adv. Mr. Mayur Saavarkar, Adv.
Mr. Kanhaiya Singhal, AOR Mr. Kanhaiya Singhal, Adv. Ms. Nivedita Tiwari, Adv. Ms. Vani Singhal, Adv. Mr. Prasanna, Adv.
Ms. Sindoora Vnl, AOR Ms. Thithiksha Padmam, Adv.
Mr. Ashok Mathur, AOR Ms. Shradha Zutshi, Adv.
Mr. Sunil Kumar Jain, AOR Ms. Rashika Swarup, Adv. Mr. Naman Jain, Adv.
Mr. Yashvardhan, Adv. Mr. Jagjit Singh Chhabra, AOR Mr. Arjun Garg, AOR Mr. Malak Manish Bhatt, AOR Mr. Rajshekhar Rao, Sr. Adv. Mr. Amit Gupta, AOR Mr. Amit Gupta, Adv.
Ms. Muskan Nagpal, Adv. Mr. Areeb Amanullah, Adv. Ms. Vishakha Gupta, Adv.
Mr. Ajit Kumar Sinha, Sr. Adv. Mr. Deepak Goel, AOR 8 Mr. Kamal Kumar Pandey, Adv. Mr. Jitendra Bharti, Adv.
Ms. Asmita Singh, AOR Ms. Ankita Makan, Adv.
Mr. Ankolekar Gurudatta, AOR Mr. Sorokhaibam Shantijyoti, Adv. Mr. Nihant Panicker, Adv. Ms. Kavya Eligeti, Adv. Mr. Mesala Venu Gopal, Adv.
Mr. Maninderjit Singh Bedi, Advocate General Mr. Rajat Bhardwaj, A.A.G. Ms. Baani Khanna, AOR Mr. Robin Singh, Adv. Mr. Kapil Balwani, Adv. Mr. Shrikant Thokchom, Adv.
Mr. Chander Uday Singh, Sr. Adv. Mr. Ems Anam, Adv.
Ms. Usha Nandini V., AOR Mr. Biju P Raman, Adv. Mr. John Thomas Arakal, Adv. Ms. Bidya Mohanty, Adv. Ms. Katyayani Suhrud, Adv. Mr. Abhishek Kalaiyarasan, Adv.
Mr. Jaideep Gupta, Sr. Adv. Mr. C. K. Sasi, AOR Dr. Kk Geetha, Adv.
Ms. Meena K Poulose, Adv. Ms. Racheeta Chawla, Adv. Ms. Riddhi Bose, Adv. Ms. Sampriti Baksi, Adv. Mr. Sidharth Banerjee, Adv. Ms. Rishi Agarwal, Adv.
Ms. Deepanwita Priyanka, AOR Mr. Satyalipsu Ray, Adv.
Mr. Aman Panwar, A.A.G. Mr. Sanchit Garga, AOR Mr. Kunal Rana, Adv.
Mr. Shashwat Jaiswal, Adv.
Mr. Azmat Hayat Amanullah, AOR Ms. Rebecca Mishra, Adv. Mr. Sagar Chauhan, Adv.
Mr. Adarsh Upadhyay, AOR Ms. Pallavi Kumari, Adv.9
Mr. Shashank Pachauri, Adv.
Mr. Shrirang B. Varma,Adv. Mr. Siddharth Dharmadhikari,Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shivaji M. Jadhav,Adv. Mr. Mukesh Kumar,AOR Mr. V. N. Raghupathy, AOR M/S. Devasa & Co., AOR Mr. Shekhar G Devasa, Sr. Adv. Mr. Manish Tiwari, Adv. Mrs. Thashmitha Muthanna, Adv. Mr. Shashi Bhushan Nagar, Adv.
Mr. A. Hariprasad, Sr. Adv. Ms. Swathi H. Prasad, Adv. Mr. T. G. Narayanan Nair, AOR Ms. Swathi H Prasad, Adv. Ms. Samyuktha H Nair, Adv. Mr. Ajaya Kumar K.r., Adv.
Mr. Pradeep Misra, AOR Mr. Rajive Bhalla, Sr. Adv. Mr. M. K. Ghosh, Adv.
Ms. Tina Garg, AOR Mr. Yajur Bhalla, Adv.
Ms. Devina Sehgal, AOR Mr. Yatharth Kansal, Adv. Mr. M. Srikanth Varma, Adv.
Mr. Jayant Bhushan, Sr. Adv. Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, Adv. Mr. Divesh Kumar, Adv. Ms. Shrishti Gautam, Adv. Mr. Amartya Bhushan, Adv. Mr. Yogit Mehra, Adv.
Mr. Prashant Padmanabhan, AOR Mr. John Mathew, AOR Ms. Mallika Agarwal, Adv.
Mr. Pranjal Kishore , AOR Mr. Jasbir Singh Malik, Adv. Ms. Prachi Sohi, Adv.10
Ms. Pooja Devi, Adv.
Mr. Varun Punia, AOR Mr. Jayant Bhushan, Sr. Adv. Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, Adv. Mr. Divesh Kumar, Adv. Ms. Shrishti Gautam, Adv. Mr. Amartya Bhushan, Adv. Mr. Yogit Mehra, Adv.
Mr. Arjun Garg, AOR Mr. Santosh Kumar, AOR Mr. V. Elanchezhiyan, AOR Mr. Danish Saifi, Adv. Mr. Mohd Jawaid H Khan, Adv. Mr. Nasim Anwar, Adv. Ms. Abida, Adv.
Mr. Shafik Ahmed, Adv. Mr. Sreejith P.r., Adv. Ms. Anju, Adv.
Mr. Emamuddin Aazmi, Adv.
Mr. Kshitij Mudgal, AOR Mr. Vikalp Mudgal, Adv. Mr. Ansh Mittal, Adv.
Mr. Triloki Nath Razdan, AOR Mr. Abhishek Yadav, AOR Mr. Chand Qureshi, AOR Mr. Jyoti Aggarwal, Adv. Mr. Pradeep Shekhawat, Adv. Ms. Sanjivani Aggarwal, Adv. Mr. Rahul Mohod, Adv. Mr. Sanjay Gyan, Adv. Ms. Talat Chaudhary, Adv.
Mr. Jayant Bhushan, Sr. Adv. Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, Adv. Mr. Divesh Kumar, Adv. Ms. Shrishti Gautam, Adv. Mr. Amartya Bhushan, Adv. Mr. Yogit Mehra, Adv.
Mr. Siddharth R. Gupta, Adv. Mr. Mrigank Prabhakar, AOR Mr. Aman Agarwal, Adv. Mr. Uddaish Palya, Adv. Ms. Surbhi Saxena, Adv.11
Mr. Siddharth Sahu, Adv. Ms. Astha Singh, Adv.
Mr. S. Nagamuthu, Sr. Adv. Mr. M.p. Parthiban, AOR Ms. Priyaranjani Nagamuthu, Adv. Mr. Bilal Mansoor, Adv. Mr. Shreyas Kaushal, Adv. Mr. S. Geyolin Selvam, Adv. Mr. Alagiri K, Adv.
Mr. Shivansh Sharma, Adv. Mr. Rohan Singh, Adv. Mr. Abhishek S, Adv.
Mr. Nirmal Singh Shekhawat, Adv. Mr. Monis Khan, Adv.
Mr. Rinny Abraham, Adv. Mr. Rashid N. Azam, AOR Mr. Himanshu Sharma, AOR Mrs. Aditi Sharma, Adv. Mr. Arun Kumar Raghav, Adv. Mr. Digvijay Singh Raghav, Adv. Ms. Kamlesh, Adv.
Ms. Anjali, Adv.
Mr. Sandeep Singh, Adv.
Mr. Vishal Arun Mishra, AOR Mr. Naresh Kumar, AOR Mr. Ajit Kumar Sinha, Sr. Adv. Mr. Deepak Goel, AOR Mr. Kamal Kumar Pandey, Adv. Mr. Jitendra Bharti, Adv.
Mr. Mrinal Kumar Sharma, AOR Mr. Pawas Agarwal, AOR Mr. A M Bujor Barua, Sr. Adv. Mr. A Deb Kumar, Adv.
Mr. Sudhakar Dwivedi, Adv. Mr. Binod Ch. Sabat, Adv. Mr. Pranaya Kumar Mohapatra, AOR Mr. V. Giri, Sr. Adv.
Dr. Manish Singhvi, Sr. Adv. Mr. Anil Kaushik, Sr. Adv. Mr. D. K. Devesh, AOR Ms. Barnali Basak, Adv. Mr. Abhishek Mishra, Adv. Mrs. Shashi Sharma, Adv.12
Mr. Rahul Narang, Adv. Ms. Shalini Haldar, Adv. Mr. Mehul M. Gupta, Adv. Mr. Mayank Gautam, Adv. Mr. Rajat Rana, Adv.
Mr. Sanyam Maan, Adv. Mr. Saurabh Ajay Gupta, Adv. Mr. Suprabh Kumar Roshan, Adv. Mr. Shashank Kumar Saurav, Adv. Mr. Jitesh Saluja, Adv.
Mr. T. Singhdev, Adv. Mr. Rajesh Mishra, Adv. Ms. Yamini Singh, Adv. Mr. Tanishq Shrivastava, Adv. Mr. Abhijit Chakravarty, Adv. Mr. Bhanu Gulati, Adv. Mr. Sourabh Kumar, Adv. Mr. Vedant Sood, Adv. Mr. Prateek Bhatia, AOR Mr. Vipin Nair,Adv.
Mr. Aditya Narendranath,Adv. Mr. Haresh Nair,Adv. Ms. M.B. Ramya,Adv.
Ms. Deeksha Gupta,Adv. Ms. Puspita Basak,Adv.
Mr. Ankit Swarup, AOR Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv.
Mr. Abhijit Banerjee, AOR Mr. Dama Seshadari Naidu, Sr. Adv. Mr. Y. Raja Gopala Rao, AOR Mr. Dhuli Gopi Krishna, Adv. Mr. Akshay Singh, Adv. Ms. Sanjana Jain, Adv.
Mr. Narendra Hooda, Sr. Adv. Mr. Ashish Pandey, AOR Mr. Prafulla, Adv.
Mr. Shubham Saxena, Adv. Ms. Kavya Manuja, Adv. Ms. Pallvi Hooda, Adv. Mr. Shiv Bhatnagar, Adv. Mr. Yuvraj Nandal, Adv.
Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv.13
Ms. Ruchi Kohli,Sr.Adv.
Ms. Ankita Chaudhary,Adv. Mr. Chand Kapoor,Adv. Ms. Srishti Mishra,Adv. Mr. Shreyas Balaji,Adv. Ms. Richa Attrey,Adv.
Mr. Anurag Shukla,Sr.Adv. Mr. Sameer Shrivastgava,Adv. Ms. Shruti Singh,Adv.
Mr. Animesh Kumar,Adv. Mr. Nishant Kumar,Adv. Mr. Sumit Kumar,Adv. Ms. Aparajita,Adv.
Ms. Palak Joshi,Adv. Mr. Shikhar Khanna,Adv. Mr. Prashant Shukla,Adv.
UPON hearing the counsel, the Court made the following O R D E R
1. When the matter was listed previously Ms Suhasini Sen, learned counsel was present in the Court. This Court, therefore, requested Ms. Sen to assist the Court by making a list of various matters and applications listed in this batch and further to categorize them as per the status of the Petitioner(s)/Applicant(s) therein. We appreciate the voluminous work undertaken by Ms. Sen.
2. We find that it would be appropriate if Ms. Sen continues to assist this Court.
3. We, therefore, appoint Ms. Suhasini Sen as an Amicus Curiae for this batch of matters.
4. List these matters before an appropriate Bench, after three weeks.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR ASSISTANT REGISTRAR 14