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State of Punjab - Section

Section 2 in Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018

2. Definition.-

( I) In these rules, unless the context otherwise requires,-(a)‘Appendix’ means an Appendix appended to these rules;(b)‘Border Area’ means all cities, towns and villages falling in Districts of Amritsar. Gurdaspur, Ferozepur, Fazilka, TaranTaarn and Pathankot;(c)Director’ means the Director of Public Instructions (Secondary Education), Punjab;(d)Government’ means the Government of the State of Punjab in the Department of School Education; and(e)‘Scrvice’ means the Punjab Educational Service (School and . Inspection Border Area) Group A Service.
(2)The words and expressions used, but not defined in these rules, shall have the same meaning as assigned to them in the Punjab Civil Services (General and Common Conditions of Service) Rules, 1994.