Section 57B(16)(b) in The Chhattisgarh Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 57B(16)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(16)(b) in The Chhattisgarh Co-Operative Societies Act, 1960

(b)The State Election Commission shall conduct elections to a short term co-operative credit structure society within six months in case of Primary Agricultural Credit Co-operative Society and twelve months in case of State Co-operative Banks and Central Co-operative Banks from the date of its supersession:

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State of Chattisgarh - Subsection

Section 57B(16)(b) in The Chhattisgarh Co-Operative Societies Act, 1960