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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 7(2) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(2)Every Access Provider shall, at the time of providing the telephone service, whether Basic Telephone or Cellular Mobile Telephone Service, to a new subscriber, give him an option for registration of his telephone number in the National Do Not Call Register [and such option shall form part of the application form or agreement form or enrolment form, or any other form, as the case may be, required for providing the telephone service connection.] [Inserted by Notification No. 104-15/2008-MN, dated 21.10.2008.]