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State of Jammu-Kashmir - Section

Section 94 in Jammu and Kashmir Wakafs Act, 2001

94. Repeal and savings.

(1)The Jammu and Kashmir Wakaf Act, 1978 is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Act, shall be deemed to have been done or taken under the corresponding provisions of this Act.