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Punjab-Haryana High Court

Jaskaran Singh Sidhu vs Vice Chancellor, Punjabi University, ... on 17 January, 2017

Author: Jaishree Thakur

Bench: Jaishree Thakur

CWP-13987-2014                                                                 -1-



      IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
                  HARYANA AT CHANDIGARH

                                            CM-527-CWP-2017 in/and
                                            CWP No.13987 of 2014 (O&M)
                                            Date of Decision: 17.01.2017

Jaskaran Singh Sidhu
                                                                     ...Petitioner

                                          Versus

Vice Chancellor, Punjabi University, Patiala and others

                                                                 ...Respondents

CORAM:- HON'BLE MS. JUSTICE JAISHREE THAKUR

Present:-     Mr. Naresh Jain, Advocate
              for the applicant-petitioner.

              Mr. S.K. Liberhan, Advocate
              for respondents No.1 and 2.

              Mr. Vishal Khatri, Advocate
              for respondent No.3.

                                      ********

JAISHREE THAKUR, J. (Oral)

CM-527-CWP-2017 An application has been filed seeking permission to withdraw the writ petition and file fresh one by giving better particulars.

For the reasons mentioned in the application, the same is allowed.

Dismissed as withdrawn with the aforesaid liberty.

                                                   (JAISHREE THAKUR)
January 17, 2017                                        JUDGE
vijay saini


Whether speaking/reasoned                              Yes/No
Whether reportable                                     Yes/No




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