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State of Uttar Pradesh - Section

Section 15 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

15. Combined Waiting List for Assistant Engineers.

- A combined waiting list will be prepared on the basis of the list received under Rule 6 of Appendix B' and the 'Select List' referred to in Rule 7 of Appendix 'C' by taking candidates in such a manner that every 1st and 4th vacancy is filled by a promoted officer (J.E. or Computer as the case may be) and the remaining vacancies are filled by Trained Engineer.