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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(iv) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(iv)Illiterate and/or very infirm senior citizens may also be admitted without any form or application, if the competent authority, is satisfied that the senior citizen is not in a position to make a formal application, but is badly in need of shelter.