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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Central Road Fund (State Roads) Rules, 2007

(4)The executive agency shall make available the Central Government a list of projects to be taken up which shall be shown on the Stateroad map indicating district boundaries, national highways, State highways,major district roads, rural roads or other types of roads in different colours , in addition to the roads already approved under the Fund.