Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(4)(d) in The Himachal Pradesh Panchayati Raj Act, 1994

(d)transfer to the Gram Panchayat any public property situated within the jurisdiction of the Gram Sabha;