Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Odisha - Subsection Section 121(ii) in The Orissa Registration Rules, 1988 (ii)for making a general search in respect of one and the same property in the records of an office which was once in existence, was abolished and then revived;
