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Supreme Court - Daily Orders

Rameshkumar Madanlal Sahu vs High Power Committee on 29 October, 2018

Bench: Uday Umesh Lalit, D.Y. Chandrachud

     ITEM NO.24                                  COURT NO.12                SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)                     No.27734/2018

     (Arising out of impugned final judgment and order dated 13-06-2018
     in WP No. 3075/2015 passed by the High Court Of Judicature At
     Bombay)

     RAMESHKUMAR MADANLAL SAHU                                              Petitioner(s)

                                                        VERSUS

     HIGH POWER COMMITTEE & ORS.                                            Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 29-10-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)                    Mr.   Vinay Navave, Adv.
                                          Ms.   Deeplaxmi Matwankar, Adv.
                                          Ms.   Gwen Karthika, Adv.
                                          Mr.   Ravindra Chingale, Adv.
                                          Ms.   Abha R. Sharma, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We do not see any reason to interfere in the matter. The special leave petition is accordingly dismissed.

Pending application(s), if any, shall stand disposed of.

Signature Not Verified

(MUKESH KUMAR) (SUMAN JAIN) Digitally signed by MUKESH KUMAR Date: 2018.10.31 COURT MASTER BRANCH OFFICER 17:02:28 IST Reason: