Supreme Court - Daily Orders
Rameshkumar Madanlal Sahu vs High Power Committee on 29 October, 2018
Bench: Uday Umesh Lalit, D.Y. Chandrachud
ITEM NO.24 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.27734/2018
(Arising out of impugned final judgment and order dated 13-06-2018
in WP No. 3075/2015 passed by the High Court Of Judicature At
Bombay)
RAMESHKUMAR MADANLAL SAHU Petitioner(s)
VERSUS
HIGH POWER COMMITTEE & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 29-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Vinay Navave, Adv.
Ms. Deeplaxmi Matwankar, Adv.
Ms. Gwen Karthika, Adv.
Mr. Ravindra Chingale, Adv.
Ms. Abha R. Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We do not see any reason to interfere in the matter. The special leave petition is accordingly dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified(MUKESH KUMAR) (SUMAN JAIN) Digitally signed by MUKESH KUMAR Date: 2018.10.31 COURT MASTER BRANCH OFFICER 17:02:28 IST Reason: