Section 29(2)(g) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

(g)Secretaries of the Ministries of,—

(i)Social Justice and Empowerment, Department of Social Justice and Empowerment;

(ii)Urban Development;

(iii)Housing and Urban Poverty Alleviation;

(iv)Drinking Water and Sanitation;

(v)Panchayati Raj;

(vi)Finance, Department of Financial Services; and

(vii)Defence,

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