Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(4) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016 (4)The Officers and employees of the Authority shall be entitled to medical facilities as specified in Schedule-VI.
